Ram Kumar vs The Assistant Director ...
2022 Latest Caselaw 11087 ALL

Citation : 2022 Latest Caselaw 11087 ALL
Judgement Date : 23 August, 2022

Allahabad High Court

Ram Kumar vs The Assistant Director ... on 23 August, 2022

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- CIVIL MISC REVIEW APPLICATION DEFECTIVE No. - 76 of 2022
 

 
Applicant :- Ram Kumar
 
Opposite Party :- The Assistant Director Consolidation Sultanpur And 2 Others
 
Counsel for Applicant :- Ravindra Kumar Sinha
 

 
Hon'ble Salil Kumar Rai,J.

No grounds for review have been made out.

The counsel for the applicant has not been able to establish any error apparent on record in the judgment and order dated 13.3.2019 passed in Consolidation No. 1820 of 1980.

The review application is, hereby, dismissed.

Order Date :- 23.8.2022

Satyam

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