C/M Om Sai College Of Education ... vs State Of U.P. Thru. Addl. Chief ...
2022 Latest Caselaw 10853 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 5331 of 2022
 

 
Petitioner :- C/M Om Sai College Of Education Thru. Its Manager Sanjeev Singh
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Higher Education Lko And 3 Others
 
Counsel for Petitioner :- Gopal Pandey
 
Counsel for Respondent :- C.S.C.,Kuldeepak Nag (K.D.Nag),Savitra Vardhan Singh
 

 
Hon'ble Pankaj Bhatia,J.

The issue raised in the present petition has been decided by this Court vide order of date passed in Writ - C No.4670 of 2022.

In the present case also, the inspection report was prepared on 14.04.2022 by the committee arrayed as respondent no.4, however, the same was not forwarded to respondent no.3 - university before 10th May, 2022 and was actually submitted on 15.05.2022.

Considering the detailed judgment passed by this Court today itself in Writ - C No.4670 of 2022, the present writ petition is also allowed on the same terms and conditions as rendered in Writ - C No.4670 of 2022.

Order Date :- 22.8.2022

nishant