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Vinod Kumar vs State Of U.P. Thru Prin Secy ...
2022 Latest Caselaw 10656 ALL

Citation : 2022 Latest Caselaw 10656 ALL
Judgement Date : 18 August, 2022

Allahabad High Court
Vinod Kumar vs State Of U.P. Thru Prin Secy ... on 18 August, 2022
Bench: Manish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- WRIT - C No. - 5312 of 2022
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. Thru Prin Secy Panchayati Raj Deptt Lko. And 4 Others
 
Counsel for Petitioner :- Mayank Pandey,Bal Kishor Verma
 
Counsel for Respondent :- C.S.C.,Anurag Kumar Singh
 

 
Hon'ble Manish Kumar,J.

Heard.

Judgment is reserved.

Order Date :- 18.8.2022

Ashish

 

 

 
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