Fazal Ahmad And 2 Others vs State Of U.P. And 3 Others
2022 Latest Caselaw 1741 ALL

Citation : 2022 Latest Caselaw 1741 ALL
Judgement Date : 28 April, 2022

Allahabad High Court

Fazal Ahmad And 2 Others vs State Of U.P. And 3 Others on 28 April, 2022

Bench: Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 3472 of 2022
 

 
Petitioner :- Fazal Ahmad And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sujeet Kumar,Chhaya Gupta
 
Counsel for Respondent :- C.S.C.,Jayant Prakash Singh,Praveen Kumar Shukla
 

 
Hon'ble Ajit Kumar,J.

Learned counsel for the petitioner states that since now the Special Appellate Bench has delivered the judgment dismissing the appeal, the order of writ court has to be carried out.

In view of the above, this petition stands dismissed as withdrawn.

Order Date :- 28.4.2022

IrfanUddin

Download the LatestLaws.com Mobile App