Tara Begum vs Additional District Judge / ...
2021 Latest Caselaw 9187 ALL

Citation : 2021 Latest Caselaw 9187 ALL
Judgement Date : 30 July, 2021

Allahabad High Court

Tara Begum vs Additional District Judge / ... on 30 July, 2021

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 4771 of 2021
 

 
Petitioner :- Tara Begum
 
Respondent :- Additional District Judge / F.T.C. -41 (Offence Against Women) And 4 Others
 
Counsel for Petitioner :- Narendra Mohan,Mohd. Akaram
 
Counsel for Respondent :- Manish Tandon
 

 
Hon'ble Siddharth,J.

Heard Sri Narendra Mohan, learnedcounsel for the petitioner and Sri Manish Tandon, learned counsel for the respondent nos. 3 to 5.

Judgment reserved.

Till the judgment is pronounced the petitioner shall not be evicted from the property in dispute.

Order Date :- 30.7.2021

Rohit

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