Prayagraj Development Authority vs Dr. Shyam Kartikey Dwivedi
2021 Latest Caselaw 8798 ALL

Citation : 2021 Latest Caselaw 8798 ALL
Judgement Date : 27 July, 2021

Allahabad High Court

Prayagraj Development Authority vs Dr. Shyam Kartikey Dwivedi on 27 July, 2021

Bench: Sunita Agarwal, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 22 of 2021
 

 
Applicant :- Prayagraj Development Authority
 
Opposite Party :- Dr. Shyam Kartikey Dwivedi
 
Counsel for Applicant :- Ram Raj Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Ashwani Kumar Mishra,J.

In Re:- Civil Misc. Delay Condonation Application No.1 of 2021.

No one appears to press the application.

The delay condonation application is rejected.

Order on Review Application.

The application seeking review of the judgment and order dated 15.07.2014 is, accordingly, dismissed.

Order Date :- 27.7.2021

P Kesari

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