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Uday Pratap And 2 Others vs Ram Dular And 9 Others
2021 Latest Caselaw 8456 ALL

Citation : 2021 Latest Caselaw 8456 ALL
Judgement Date : 22 July, 2021

Allahabad High Court
Uday Pratap And 2 Others vs Ram Dular And 9 Others on 22 July, 2021
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2351 of 2021
 

 
Petitioner :- Uday Pratap And 2 Others
 
Respondent :- Ram Dular And 9 Others
 
Counsel for Petitioner :- Kailash Pati Singh Yadav,Sheo Prasad Yadav
 

 
Hon'ble Prakash Padia,J.

The present petition has been preferred by the petitioners for non-compliance of the judgment and order dated 03.11.2020 passed in Matter Under Article 227 No. 3106 of 2020 (Uday Pratap and 2 Others vs. Ram Dular And 8 Others).

Before proceeding further with the matter counsel for the petitioners is permitted to serve the copy of the present petition to Sri Ashish Mishra, learned counsel appearing on behalf of opposite party in the Writ Court within 24 hours.

Put up as fresh on 04.08.2021, showing the name of Sri Ashish Mishra as counsel for the opposite party.

In the meanwhile counsel for the opposite party will seek instructions in the matter/file an affidavit of compliance.

Order Date :- 22.7.2021

Swati

 

 

 
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