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Intezaar And 4 Others vs State Of U.P. And Another
2021 Latest Caselaw 1701 ALL

Citation : 2021 Latest Caselaw 1701 ALL
Judgement Date : 28 January, 2021

Allahabad High Court
Intezaar And 4 Others vs State Of U.P. And Another on 28 January, 2021
Bench: J.J. Munir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- APPLICATION U/S 482 No. - 15389 of 2020
 

 
Applicant :- Intezaar And 4 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Ashfaq Ahmed Ansari,Ashutosh Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble J.J. Munir,J.

Ref: Criminal Misc. Time Extension Application no.1 of 2020

This is an application for extension of time to surrender and the protection granted for the period of 45 days vide order dated 21.10.2020. There is no jurisdiction with this Court to review or modify a final judgment except to the extent of correcting a clerical or arithmetical error in view of the provisions of Section 362 CrPC. That is not the case here.

Accordingly, this application stands rejected.

Order Date :- 28.1.2021

Anoop

 

 

 
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