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Sanjay Maurya vs State Of U.P.
2021 Latest Caselaw 1366 ALL

Citation : 2021 Latest Caselaw 1366 ALL
Judgement Date : 21 January, 2021

Allahabad High Court
Sanjay Maurya vs State Of U.P. on 21 January, 2021
Bench: Kaushal Jayendra Thaker, Gautam Chowdhary



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3660 of 2013
 

 
Appellant :- Sanjay Maurya
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Sudist,Babu Lal Ram,Ram Prakash Singh,Ravi Prakash Singh Kushwa,Satya Dheer Singh Jadaun
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Gautam Chowdhary,J.

Heard Sri S.D. Singh Jadaun for the sole appellant and learned A.G.A. for the respondent.

List for pronouncement of judgment on 29.1.2021.

Order Date :- 21.1.2021

Irshad

 

 

 
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