Bam Bahadur Singh vs J.S.Sandhu,V.C.,Narendra Dev ...
2021 Latest Caselaw 1999 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1464 of 2019
 

 
Applicant :- Bam Bahadur Singh
 
Opposite Party :- J.S.Sandhu,V.C.,Narendra Dev University Of Agri & Technology
 
Counsel for Applicant :- Deep Narayan Tripathi
 
Counsel for Opposite Party :- Satyanshu Ojha
 

 
Hon'ble Abdul Moin,J.

Sri Satyanshu Ojha, Advocate, has filed his Vakalatnama on behalf of opposite party no.2, which is taken on record.

Heard.

Learned counsel for the petitioner contends that in purported compliance of the judgment of the writ court and subsequently the order of the contempt court dated 20.09.2019, the respondents had passed an order dated 29.07.2020 and a copy of which has also been given to him. Accordingly, he prays that the contempt petition may be dismissed with liberty to the petitioner to challenge the aforesaid order before the appropriate court in appropriate proceedings.

Accordingly, the contempt petition is dismissed with the aforesaid liberty. Notices are discharged.

Order Date :- 3.2.2021

Anand Sri./-