Smt. Devanti Devi And Another vs State Of U.P.And 3 Ors.
2021 Latest Caselaw 9682 ALL

Citation : 2021 Latest Caselaw 9682 ALL
Judgement Date : 5 August, 2021

Allahabad High Court

Smt. Devanti Devi And Another vs State Of U.P.And 3 Ors. on 5 August, 2021

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 30709 of 2013
 

 
Petitioner :- Smt. Devanti Devi And Another
 
Respondent :- State Of U.P.And 3 Ors.
 
Counsel for Petitioner :- K.N.Misra,Rajesh Kumar Dubey,Rajiv Lochan Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Heard Shri Abhijeet Mukherji and Shri Rajeev Dwivedi, learned counsel for the petitioners and learned Standing Counsel for the respondents.

Judgment reserved.

Order Date :- 5.8.2021

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