Shriram General Insurance Co. ... vs Smt. Seema Devi And 7 Ors.
2021 Latest Caselaw 9547 ALL

Citation : 2021 Latest Caselaw 9547 ALL
Judgement Date : 4 August, 2021

Allahabad High Court

Shriram General Insurance Co. ... vs Smt. Seema Devi And 7 Ors. on 4 August, 2021

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 342 of 2014
 

 
Appellant :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Seema Devi And 7 Ors.
 
Counsel for Appellant :- Nishant Mehrotra
 
Counsel for Respondent :- S.K. Singh,Vikash Pathak,Vinod Kumar Pandey
 

 
Hon'ble Siddharth,J.

Heard Sri Nishant Mehrotra, learned counsel for the appellant, Sri S.K. Singh, learned counsel forthe claimant-respondent nos. 1 to 7 and Sri Vikash Pathak, learnedcounsel for the opposite party no. 8.

Judgment reserved.

Order Date :- 4.8.2021

Rohit

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