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United India Insurance Co. Ltd. vs Hemlata Sharma And 5 Others
2021 Latest Caselaw 9448 ALL

Citation : 2021 Latest Caselaw 9448 ALL
Judgement Date : 3 August, 2021

Allahabad High Court
United India Insurance Co. Ltd. vs Hemlata Sharma And 5 Others on 3 August, 2021
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2902 of 2019
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Hemlata Sharma And 5 Others
 
Counsel for Appellant :- Anubhav Sinha
 
Counsel for Respondent :- Satya Deo Ojha,Yogendra Pal Singh
 

 
Hon'ble Siddharth,J.

Heard Sri Anubhav Sinha, learned counsel for theappellant and Sri Yogendra Pal Singh, learnedcounsel for the respondents.

Judgment reserved.

Order Date :- 3.8.2021

Rohit

 

 

 
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