Amzad And Anr. vs State Of U.P. And Anr.
2021 Latest Caselaw 10800 ALL

Citation : 2021 Latest Caselaw 10800 ALL
Judgement Date : 24 August, 2021

Allahabad High Court

Amzad And Anr. vs State Of U.P. And Anr. on 24 August, 2021

Bench: Naveen Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 78
 

 
Case :- CRIMINAL APPEAL No. - 6396 of 2019
 

 
Appellant :- Amzad And Anr.
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Abhishe Pandey
 
Counsel for Respondent :- G.A.,Dhiraj Kumar Pandey
 

 
Hon'ble Naveen Srivastava,J.

Heard learned counsel for the appellants, Shri Dhiraj Kumar Pandey, learned counsel for the complainant and learned A.G.A. for the State.

Judgment reserved.

Order Date :- 24.8.2021

Sachin

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