Ganga Prasad vs Arun Kumar Singh And Another
2021 Latest Caselaw 10251 ALL

Citation : 2021 Latest Caselaw 10251 ALL
Judgement Date : 12 August, 2021

Allahabad High Court

Ganga Prasad vs Arun Kumar Singh And Another on 12 August, 2021

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 70 of 2019
 

 
Applicant :- Ganga Prasad
 
Opposite Party :- Arun Kumar Singh And Another
 
Counsel for Applicant :- Rajiv Chowdhury,Prashant Pratap Rao
 

 
Hon'ble Prakash Padia,J.

List has been revised. No body is present on behalf of the applicant.

The applicant is before this Court for a direction to initiate contempt proceeding against the opposite party for wilful disobedience of the judgment and order dated 11.1.2018 passed in Writ Petition No.1345 of 2018 (Ganga Prasad Vs. State of U.P. and others).

From perusal of the record, it appears that either the order of the writ Court has been complied with or the parties have lost their interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, the present contempt application is dismissed.

Order Date :- 12.8.2021

Bhaskar