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Deelip Kumar Singh And Others vs U.P. Tomar Registrar ...
2021 Latest Caselaw 10247 ALL

Citation : 2021 Latest Caselaw 10247 ALL
Judgement Date : 12 August, 2021

Allahabad High Court
Deelip Kumar Singh And Others vs U.P. Tomar Registrar ... on 12 August, 2021
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5898 of 2010
 

 
Applicant :- Deelip Kumar Singh And Others
 
Opposite Party :- U.P. Tomar Registrar Exaamination G.B.Tech.Uni. And Another
 
Counsel for Applicant :- F.A. Alvi,Istiyak Khan
 
Counsel for Opposite Party :- S.C.,Avneesh Tripathi,Manish Goyal,Neeraj Tiwari,S.M.Dayal
 

 
Hon'ble Prakash Padia,J.

List has been revised. No body is present on behalf of the applicant.

The applicant is before this Court for a direction to initiate contempt proceeding against the opposite party for wilful disobedience of the judgment and order dated 30.9.2010 passed in Contempt Application (CIVIL) No.4568 of 2010 (Deelip Kumar and others Vs. U.P. Tomar, Registrar Examination, G.B.T. University and another).

From perusal of the record, it appears that either the order of the writ Court has been complied with or the parties have lost their interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, the present contempt application is dismissed.

Order Date :- 12.8.2021

Bhaskar

 

 

 
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