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Sanjeev Kumar Maheshwari And ... vs Tej Swaroop And 11 Others
2021 Latest Caselaw 10224 ALL

Citation : 2021 Latest Caselaw 10224 ALL
Judgement Date : 12 August, 2021

Allahabad High Court
Sanjeev Kumar Maheshwari And ... vs Tej Swaroop And 11 Others on 12 August, 2021
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- SECOND APPEAL No. - 163 of 2021
 

 
Appellant :- Sanjeev Kumar Maheshwari And Another
 
Respondent :- Tej Swaroop And 11 Others
 
Counsel for Appellant :- Shyam Lal,Abhilasha Singh,Ashutosh Yadav
 
Counsel for Respondent :- Rahul Sahai,Gorakh Yadav
 

 
Hon'ble Siddharth,J.

Heard Sri Ashutosh Yadav, learned counsel for the appellants and Sri Rahul Sahai, learned counsel for the respondent nos. 1 to 4.

Judgment reserved.

Order Date :- 12.8.2021

Rohit

 

 

 
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