Dinesh Kumar vs Smt.Ira Upreti,M.D.,Uttrakhand ...
2019 Latest Caselaw 5242 ALL

Citation : 2019 Latest Caselaw 5242 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Dinesh Kumar vs Smt.Ira Upreti,M.D.,Uttrakhand ... on 30 May, 2019

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2839 of 2018
 

 
Applicant :- Dinesh Kumar
 
Opposite Party :- Smt.Ira Upreti,M.D.,Uttrakhand Cooperative Fed.Ltd. & Anr.
 
Counsel for Applicant :- Neerav Chitravanshi
 
Counsel for Opposite Party :- Murli Manohar Srivastava
 

 
Hon'ble Chandra Dhari Singh,J.

Affidavit of compliance filed on behalf of respondent no.1 in court is taken on record.

Learned counsel for the petitioner prays for and is granted four weeks' time to file reply to the compliance affidavit.

List on 13.08.2019.

Order Date :- 30.5.2019

VNP/-

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