Musmat Paudhariya vs State Of U.P.And Others
2019 Latest Caselaw 5229 ALL

Citation : 2019 Latest Caselaw 5229 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Musmat Paudhariya vs State Of U.P.And Others on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 6629 of 2000
 

 
Petitioner :- Musmat Paudhariya
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- Kripa Shankar,K.D. Tewari
 
Counsel for Respondent :- C.S.C.,Ramesh.Chandra.Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter tomorrow i.e. 31st May, 2019.

Order Date :- 30.5.2019

Mukesh

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