Committee Of Management, Jai ... vs T.N. Singh And Another
2019 Latest Caselaw 5059 ALL

Citation : 2019 Latest Caselaw 5059 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

Committee Of Management, Jai ... vs T.N. Singh And Another on 27 May, 2019

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 989 of 2019
 

 
Applicant :- Committee Of Management, Jai Prakash Decree College And Another
 
Opposite Party :- T.N. Singh And Another
 
Counsel for Applicant :- Jitendra Kumar Srivastava
 
Counsel for Opposite Party :- Lavlesh Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the matter being taken up today, Shri Lavlesh Shukla, Advocate appearing on behalf of the opposite parties has placed on record the instructions dated 13.3.2019 sent by the opposite party no.2, wherein it has been indicated thatthe order of the writ Court has been complied with. The instruction is taken on record. A copy of the instruction is also given to learned counsel for the applicants.

Consequently nothing further survives and the contempt application is disposed of.

Order Date :- 27.5.2019

RKP

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Committee Of Management, Jai ... vs T.N. Singh And Another
2019 Latest Caselaw 5059 ALL

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Committee Of Management, Jai ... vs T.N. Singh And Another2019 Latest Caselaw 5059 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Committee Of Management, Jai ... vs T.N. Singh And Another
2019 Latest Caselaw 5059 ALL