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I.C.I.C.I Lombard General ... vs Amrish Kumar Shukla And 4 Others
2019 Latest Caselaw 5056 ALL

Citation : 2019 Latest Caselaw 5056 ALL
Judgement Date : 27 May, 2019

Allahabad High Court
I.C.I.C.I Lombard General ... vs Amrish Kumar Shukla And 4 Others on 27 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1294 of 2019
 

 
Appellant :- I.C.I.C.I Lombard General Insurance Co. Ltd.
 
Respondent :- Amrish Kumar Shukla And 4 Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Nawal Kishor Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The appeal has already been admitted. The order dated 3.5.2019 will enure for the benefit of both.

Order Date :- 27.5.2019

Mukesh

 

 

 
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