Praveen Kumar Singh And Another vs Shri Chhotey Lal And Another
2019 Latest Caselaw 4785 ALL

Citation : 2019 Latest Caselaw 4785 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Praveen Kumar Singh And Another vs Shri Chhotey Lal And Another on 20 May, 2019

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2040 of 2010
 

 
Applicant :- Praveen Kumar Singh And Another
 
Opposite Party :- Shri Chhotey Lal And Another
 
Counsel for Applicant :- Abhishek Tripathi,Adarsh Bhushan,Pankaj Misra
 
Counsel for Opposite Party :- Ashok Kumar Pandey,Ashok Kumar Pandey,K.Shahi,V. Tiwari
 

 
Hon'ble Jayant Banerji,J.

Shri Adarsh Bhushan, one of the three learned counsel for the applicants, has sent his illness slip. A mention has also been made on his behalf for adjournment of the case.

When the matter was last listed, the Court had made it clear that no further time would be granted to file objection/reply to the affidavit of compliance.

List this matter peremptorily in the next cause list.

Order Date :- 20.5.2019

(Jayant Banerji, J.)

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