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State Of U.P. vs Raj Kumar
2019 Latest Caselaw 4762 ALL

Citation : 2019 Latest Caselaw 4762 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
State Of U.P. vs Raj Kumar on 20 May, 2019
Bench: Aniruddha Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 77
 

 
Case :- GOVERNMENT APPEAL No. - 1461 of 2008
 

 
Appellant :- State Of U.P.
 
Respondent :- Raj Kumar
 
Counsel for Appellant :- A.G.A.
 

 
Hon'ble Aniruddha Singh,J.

Sri H.P. Gupta, learned counsel for the appellant submitted that Criminal Appeal No. 7941 of 2007 is pending before this Court.

List and connect with Criminal Appeal No. 7941 of 2007 after one month.

Order Date :- 20.5.2019

OP

 

 

 
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