Arjun vs State Of U.P.
2019 Latest Caselaw 4739 ALL

Citation : 2019 Latest Caselaw 4739 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Arjun vs State Of U.P. on 17 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6796 of 2018
 

 
Applicant :- Arjun
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brij Lal Shukla,Vidya Prakash Singh
 
Counsel for Opposite Party :- G.A.,Ravindra Nath Yadav
 

 
Hon'ble Bachchoo Lal,J.

Sri Ravindra Nath Yadav, learned counsel for the complainant has sent illness slip. Sri Kundan Mishra holding brief of Sri Vidya Prakash Singh, learned counsel for the applicant is present. He pointed out that this is 3rd time when learned counsel for the complainant has sent illness slip.

The case is passed over for the day.

List in the next cause list as peremptorily.

Order Date :- 17.5.2019

Masarrat

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