Citation : 2019 Latest Caselaw 4720 ALL
Judgement Date : 17 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 33945 of 2018 Petitioner :- Shyam Prakash Tripathi Respondent :- State Of U.P Thru Prin Secy Cultural Affairs & Ors Counsel for Petitioner :- Deo Prakash Srivastava,Jai Pal Singh Counsel for Respondent :- C.S.C,Umesh Kumar Yadav Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this petition on 24.05.2019.
Order Date :- 17.5.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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