Vijay Kumar Gupta vs Ravindra Kumar Singh And Another
2019 Latest Caselaw 4713 ALL

Citation : 2019 Latest Caselaw 4713 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Vijay Kumar Gupta vs Ravindra Kumar Singh And Another on 17 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1423 of 2019
 

 
Appellant :- Vijay Kumar Gupta
 
Respondent :- Ravindra Kumar Singh And Another
 
Counsel for Appellant :- Amit Kumar Verma
 
Counsel for Respondent :- S.K. Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

I have requested Sri S.K. Mehrotra, Advocate, who normally appears for Reliance General Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company as the amount awarded is Rs.20,415/-, though there is permanent disablement.

List on 30.5.2019 for disposal.

Order Date :- 17.5.2019

Mukesh

Download the LatestLaws.com Mobile App