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National Insurance Co. Ltd. vs Shyama Devi And 6 Others
2019 Latest Caselaw 4708 ALL

Citation : 2019 Latest Caselaw 4708 ALL
Judgement Date : 17 May, 2019

Allahabad High Court
National Insurance Co. Ltd. vs Shyama Devi And 6 Others on 17 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 557 of 2019
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Shyama Devi And 6 Others
 
Counsel for Appellant :- Arun Prakash
 
Counsel for Respondent :- Vinay Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vinay Dubey, Advocate prays for and is granted a week's time to file receipt of certificate of deposit.

Office to give regular number.

List this appeal for admission hearing on 27.5.2019 as fresh.

Order Date :- 17.5.2019

Mukesh

 

 

 
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