Pinki Chauhan And 6 Others vs Kaushalendra Alias Hridesh Kumar ...
2019 Latest Caselaw 4628 ALL

Citation : 2019 Latest Caselaw 4628 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Pinki Chauhan And 6 Others vs Kaushalendra Alias Hridesh Kumar ... on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 580 of 2019
 

 
Appellant :- Pinki Chauhan And 6 Others
 
Respondent :- Kaushalendra Alias Hridesh Kumar And 2 Others
 
Counsel for Appellant :- Mool Chandra Maurya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondent on the delay condonation application by speed / registered post returnable on 5.8.2019.

Steps be taken immediately.

Order Date :- 16.5.2019

Mukesh

Download the LatestLaws.com Mobile App