M/S S.R.B. Promoters (P) Ltd. vs State Of U.P. And 6 Others
2019 Latest Caselaw 4622 ALL

Citation : 2019 Latest Caselaw 4622 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

M/S S.R.B. Promoters (P) Ltd. vs State Of U.P. And 6 Others on 16 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 21680 of 2018
 

 
Petitioner :- M/S S.R.B. Promoters (P) Ltd.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Siddharth Singhal
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra Chaturvedi,Suresh C. Dwivedi
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

With the consent of learned counsel for the parties, list on 28.5.2019.

Order Date :- 16.5.2019

Pramod Tripathi

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