Kallo vs State
2019 Latest Caselaw 4614 ALL

Citation : 2019 Latest Caselaw 4614 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Kallo vs State on 16 May, 2019

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 1715 of 1992
 

 
Revisionist :- Kallo
 
Opposite Party :- State
 
Counsel for Revisionist :- Surendra Singh,Manvendra Singh,S.K. Nigam
 
Counsel for Opposite Party :- A.G.A.,S.N. Gupta
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised.

Sri Manvendra Singh, learned counsel for the revisionist and Sri S.S. Sachan, learned AGA for the State are present. None appears on behalf of opposite party no.2.

Since, the impugned order is in torn condition and is not legible. Therefore, office is directed to summon the Lower Court record within three weeks.

List on 4.7.2019.

Order Date :- 16.5.2019

Neeraj

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