Shamim vs State Of U.P.
2019 Latest Caselaw 4571 ALL

Citation : 2019 Latest Caselaw 4571 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Shamim vs State Of U.P. on 15 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20350 of 2019
 

 
Applicant :- Shamim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ratnesh Srivastava,Gajendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. pointed out that there is criminal history of 3 cases against the applicant.

Learned counsel for the applicant prays for and is granted one week's time to file supplementary affidavit with regard to criminal history of the applicant.

Put up on 28.5.2019 as fresh.

Order Date :- 15.5.2019

Masarrat

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