Isarar vs State Of U.P.
2019 Latest Caselaw 4570 ALL

Citation : 2019 Latest Caselaw 4570 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Isarar vs State Of U.P. on 15 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13936 of 2018
 

 
Applicant :- Isarar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lakshmi Kant Pandey,Mashaluddin Shah,Puneet Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Sunil Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after ten days.

Order Date :- 15.5.2019

Masarrat

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