Smt. Kiran Bala And Others vs Ranjeet Singh And Another
2019 Latest Caselaw 4550 ALL

Citation : 2019 Latest Caselaw 4550 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Smt. Kiran Bala And Others vs Ranjeet Singh And Another on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 933 of 2003
 

 
Appellant :- Smt. Kiran Bala And Others
 
Respondent :- Ranjeet Singh And Another
 
Counsel for Appellant :- Santosh Kumar Srivastava,Smt. Alka Srivastava
 
Counsel for Respondent :- Gaurav Kakkar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Santosh Kumar Srivastava, Advocate has sought adjournment on the ground of illness. Smt. Alka Srivastava, Advocate is not present.

List on 3rd August, 2019.

Order Date :- 15.5.2019

Mukesh

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