Anjani Kumar vs Gayatri Devi And Others
2019 Latest Caselaw 4548 ALL

Citation : 2019 Latest Caselaw 4548 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Anjani Kumar vs Gayatri Devi And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 279 of 1991
 

 
Appellant :- Anjani Kumar
 
Respondent :- Gayatri Devi And Others
 
Counsel for Appellant :- B.N.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri H.N. Srivastava, learned counsel for appellant has sought adjournment on the ground of illness.

As a last chance to him, list on 22.5.2019.

Order Date :- 15.5.2019

Mukesh

Download the LatestLaws.com Mobile App