Anubhav Singh @ Daroga @ Annu vs State Of U.P.
2019 Latest Caselaw 4463 ALL

Citation : 2019 Latest Caselaw 4463 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Anubhav Singh @ Daroga @ Annu vs State Of U.P. on 13 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18526 of 2019
 

 
Applicant :- Anubhav Singh @ Daroga @ Annu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Samit Gopal
 
Counsel for Opposite Party :- G.A.,Deepak Dubey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 15.7.2019.

Order Date :- 13.5.2019

Masarrat

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