Mool Chandra Alias Charan Pasi vs State Of U.P.
2019 Latest Caselaw 4454 ALL

Citation : 2019 Latest Caselaw 4454 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Mool Chandra Alias Charan Pasi vs State Of U.P. on 13 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9564 of 2018
 

 
Applicant :- Mool Chandra Alias Charan Pasi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Rai,Amber Khanna,Raj Kumar Khanna,Subhash Chandra Vishwakarma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Ajay Kumar Singh holding brief of Sri Raj Kumar Khanna, learned counsel for the applicant, list in the next cause list.

Order Date :- 13.5.2019

Masarrat

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