Praveen And Another vs State Of U.P.
2019 Latest Caselaw 4442 ALL

Citation : 2019 Latest Caselaw 4442 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Praveen And Another vs State Of U.P. on 13 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13188 of 2018
 

 
Applicant :- Praveen And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Durga Prasad Tiwari,Hemant Sharma,Lal Mani Tripathi,Rajendra Kumar Pandey,Vidya Kant Tripathi
 
Counsel for Opposite Party :- G.A.,Shiva Priya Prasad,K.D Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list in the next cause list.

Order Date :- 13.5.2019

Masarrat

Download the LatestLaws.com Mobile App