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Rajesh Kumar Yadav vs Central Administrative Tribunal ...
2019 Latest Caselaw 4379 ALL

Citation : 2019 Latest Caselaw 4379 ALL
Judgement Date : 10 May, 2019

Allahabad High Court
Rajesh Kumar Yadav vs Central Administrative Tribunal ... on 10 May, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 22687 of 2018
 

 
Petitioner :- Rajesh Kumar Yadav
 
Respondent :- Central Administrative Tribunal Allahabad Bench And 5 Others
 
Counsel for Petitioner :- Brijesh Kumar Pandey,Vivek Kumar Singh
 
Counsel for Respondent :- Subodh Kumar
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Sri Subodh Kumar, learned counsel appearing for the B.S.N.L. is granted six weeks further time for filing counter affidavit.

List immediately thereafter.

Order Date :- 10.5.2019

Pramod Tripathi

 

 

 
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