Hari Nandan vs Union Of India Thru. C.M.D. ...
2019 Latest Caselaw 4373 ALL

Citation : 2019 Latest Caselaw 4373 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Hari Nandan vs Union Of India Thru. C.M.D. ... on 10 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 32297 of 2017
 

 
Petitioner :- Hari Nandan
 
Respondent :- Union Of India Thru. C.M.D. B.S.N.L. New Delhi And 4 Others
 
Counsel for Petitioner :- Syed Khursheed Anwar Alvi
 
Counsel for Respondent :- B.K.Singh Raghuvanshi
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Counter affidavit filed today is taken on record.

On the request of learned counsel for the parties, list in the next cause list.

Order Date :- 10.5.2019

Pramod Tripathi

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