Sarvesh vs State Of U.P.
2019 Latest Caselaw 4367 ALL

Citation : 2019 Latest Caselaw 4367 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Sarvesh vs State Of U.P. on 10 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2327 of 2019
 

 
Appellant :- Sarvesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bhaiya Ram Maurya
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 22.7.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 10.5.2019

RCT/-

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