Rashid vs State Of U.P.
2019 Latest Caselaw 4325 ALL

Citation : 2019 Latest Caselaw 4325 ALL
Judgement Date : 9 May, 2019

Allahabad High Court

Rashid vs State Of U.P. on 9 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29290 of 2018
 

 
Applicant :- Rashid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kandarp Srivastava,Anand Kumar Srivastava,Kaustubh Srivastava,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Vinay Saran
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 9.5.2019

RCT/-

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