Neeraj Mishra vs State Of U.P.
2019 Latest Caselaw 4082 ALL

Citation : 2019 Latest Caselaw 4082 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Neeraj Mishra vs State Of U.P. on 3 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1290 of 2019
 

 
Appellant :- Neeraj Mishra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kalp Raj Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A prays for and is granted three weeks time to file counter affidavit.

As prayed, list in the week commencing 15.7.2019.

Order Date :- 3.5.2019

RCT/-

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