Shri Dharmendra Kumar Singh vs State Of U.P. Thru Secy. Secondary ...
2019 Latest Caselaw 4034 ALL

Citation : 2019 Latest Caselaw 4034 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Shri Dharmendra Kumar Singh vs State Of U.P. Thru Secy. Secondary ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11904 of 2019
 
Petitioner :- Shri Dharmendra Kumar Singh
 
Respondent :- State Of U.P. Thru Secy. Secondary Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Kartikey Dubey
 
Counsel for Respondent :- C.S.C.,Prakhar Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

Sri Ran Vijay Singh, learned Additional Chief Standing Counsel has submitted that even though he has received the instructions today itself but could not go through the same, therefore, atleast 24 hours time may be granted him to go through the instructions.

List/ put up this case tomorrow i.e. 03.05.2019 in the additional cause list.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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