Smt. Shyamo Wife Of Late Shri Jai ... vs Delhi Transport Corporation And ...
2019 Latest Caselaw 776 ALL

Citation : 2019 Latest Caselaw 776 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Smt. Shyamo Wife Of Late Shri Jai ... vs Delhi Transport Corporation And ... on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 329 of 2000
 

 
Appellant :- Smt. Shyamo Wife Of Late Shri Jai Chand And Others
 
Respondent :- Delhi Transport Corporation And Others
 
Counsel for Respondent :- Vishesh Kumar Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Fresh notice be issued returnable on 8.4.2019.

Order Date :- 7.3.2019

Mukesh

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