C/M Asha Singh Poorva Madhyamik ... vs State Of U.P. Thru Secy. Basic Edu. ...
2019 Latest Caselaw 750 ALL

Citation : 2019 Latest Caselaw 750 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

C/M Asha Singh Poorva Madhyamik ... vs State Of U.P. Thru Secy. Basic Edu. ... on 7 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 29917 of 2018
 
Petitioner :- C/M Asha Singh Poorva Madhyamik Vidyalaya Thru Manager Renu
 
Respondent :- State Of U.P. Thru Secy. Basic Edu. Civil Sectt. Lko. & Ors.
 
Counsel for Petitioner :- Dinesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this petition on 11.03.2019 as fresh.

Order Date :- 7.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App