Ram Nanorath & Others vs D.D.C.& Others
2019 Latest Caselaw 725 ALL

Citation : 2019 Latest Caselaw 725 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Ram Nanorath & Others vs D.D.C.& Others on 7 March, 2019

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 9674 of 1988
 

 
Petitioner :- Ram Nanorath & Others
 
Respondent :- D.D.C.& Others
 
Counsel for Petitioner :- U.P.Singh,Ravindra Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Onkar Nath Tiwari,P.L.Misra,V.C.Misra
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for the petitioners, the case is adjourned for the day.

List again in the next cause list.

Order Date :- 7.3.2019

M/A.

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