Raj Dev And Others vs Deputy Director Of ...
2019 Latest Caselaw 670 ALL

Citation : 2019 Latest Caselaw 670 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Raj Dev And Others vs Deputy Director Of ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2878 of 1983
 

 
Petitioner :- Raj Dev And Others
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- H.S.Sahai,R.P. Singh,S.K.Gupta,U S Sahai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

Order on C.M. Application No. 13277 of 2014

It has been stated in the affidavit filed in support of the application that the deceased petitioner no. 3 has not left behind any surviving legal representative.

The counsel for the petitioners prays for and is granted one week's time to file appropriate affidavit bringing on record the names of the heirs of deceased petitioner no. 3.

List after one week.

Order Date :- 6.3.2019

Satyam

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