Oriental Insurance Co. Ltd. vs Smt. Subhadra Devi And Others
2019 Latest Caselaw 649 ALL

Citation : 2019 Latest Caselaw 649 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. vs Smt. Subhadra Devi And Others on 6 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 266 of 1998
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Subhadra Devi And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- Deepak Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri K.S. Amist, learned counsel for the appellant and Sri Deepak Jaiswal, learned counsel for the owner. None appears for claimant.

List this matter on 29.3.2019 for pronouncement of judgment.

Order Date :- 6.3.2019

Mukesh

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