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Har Swaroop Singh And Others vs State Of U.P. And Another
2019 Latest Caselaw 640 ALL

Citation : 2019 Latest Caselaw 640 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Har Swaroop Singh And Others vs State Of U.P. And Another on 6 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 751 of 2004
 

 
Appellant :- Har Swaroop Singh And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- N. Lal,Yash Tandon,Yogesh Tiwari
 
Counsel for Respondent :- Vivek Saran
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

In re: Civil Misc. Substitution Application No. 04 of 2018.

Heard learned counsel for the parties.

Substitution application is allowed.

Substitution of legal heirs be carried out within a week.

List thereafter.

Order Date :- 6.3.2019

RCT/-

 

 

 
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