M/S Jaisawal Sweets Jalpan Griha ... vs State Of U.P.Thru ...
2019 Latest Caselaw 604 ALL

Citation : 2019 Latest Caselaw 604 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

M/S Jaisawal Sweets Jalpan Griha ... vs State Of U.P.Thru ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 5865 of 2012
 

 
Petitioner :- M/S Jaisawal Sweets Jalpan Griha Jagatpur Thru Proprietor
 
Respondent :- State Of U.P.Thru Prin.Secy.Deptt. Labour Deptt. & 3 Others
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the out station slip of Sri Ajay Sharma, learned counsel for the petitioner.

List in next week peremptorily.

Order Date :- 6.3.2019

psd

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